Smt. Madhuchanda Sirkar And Ors vs Sri Mrinal Kanti Sirkar
2024 Latest Caselaw 1615 Cal/2

Calcutta High Court

Smt. Madhuchanda Sirkar And Ors vs Sri Mrinal Kanti Sirkar on 2 May, 2024

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-3
                                 ORDER SHEET

                                IA NO. GA/3/2024
                                        In
                                  EC/237/2014

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                    SMT. MADHUCHANDA SIRKAR AND ORS.
                                    VS
                          SRI MRINAL KANTI SIRKAR


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 2nd May, 2024.

Appearance:

Mr. Rohit Banerjee, Adv. Mr. Arindam Paul, Adv.

...for the petitioner.

Mr. Jishnu Chowdhury, Adv. Mr. Tarique Quasimuddin, Adv. Mr. Shib Shankar Das, Adv.

Mr. Arif Ali, Adv.

Ms. Sanchita Chaudhuri, Adv. Mr. Rahul Kumar Mahato, Adv.

...for the judgment-debtor

The Court: Heard the parties.

The presence of the respective parties is noted and dispensed with.

Let this matter appear under the heading 'For Settlement' on 7th May,

2024.

(RAVI KRISHAN KAPUR, J.)

bp/R.Bhar