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Tata Motors Finance Limited vs Sabita Sarma & Anr
2024 Latest Caselaw 266 Cal/2

Citation : 2024 Latest Caselaw 266 Cal/2
Judgement Date : 24 January, 2024

Calcutta High Court

Tata Motors Finance Limited vs Sabita Sarma & Anr on 24 January, 2024

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-17

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                  EC/867/2015

                        TATA MOTORS FINANCE LIMITED
                                     VS
                             SABITA SARMA & ANR


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 24th January, 2024.

Appearance:

Mr. Saubhik Chowdhury, Adv.

The Court: The time to effect service of the notice on the judgment-

debtors as well as the Advocates appearing on their behalf is extended till the

returnable date.

Let this matter appear on 12th February, 2024.

(RAVI KRISHAN KAPUR, J.)

S.Bag

 
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