Spares & Equipments Emporium vs Ub Engineering Limited
2024 Latest Caselaw 259 Cal/2

Calcutta High Court

Spares & Equipments Emporium vs Ub Engineering Limited on 24 January, 2024

OD-42
                                 ORDER SHEET

                                CS/342/2015
                    IA No.GA/1/2016 (Old No.GA/1395/2016)

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                      SPARES & EQUIPMENTS EMPORIUM
                                    VS
                          UB ENGINEERING LIMITED

BEFORE:
The Hon'ble JUSTICE KRISHNA RAO

Date : January 24, 2024.

Appearance :

Mr. K. C. Garg, Adv.

Ms. Sunita Agarwal, Adv.

... for the plaintiff

The Court : Mr. K.C. Garg, learned counsel, is appearing for the

plaintiff. None appears on behalf of the defendant.

Counsel for the plaintiff has filed an application under Chapter

XIII-A of the Original Side Rules for judgment on admission.

It is found that the interlocutory application being GA/1/2016

(Old No.GA/1395/2016) is not placed before this Court along with

CS/342/2015. Accordingly, the case is adjourned.

The department is directed to place the record of GA/1/2016

(Old No.GA/1395/2016) along with CS/342/2015 on the next date

fixed.

List the matter on 26th February, 2024.

(KRISHNA RAO, J.)

RS