Rajgaria Timber Private Limited vs Bhola Nath Shaw
2024 Latest Caselaw 142 Cal/2

Calcutta High Court

Rajgaria Timber Private Limited vs Bhola Nath Shaw on 17 January, 2024

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OCD-4
                            ORDER SHEET

                        IA No.GA 2 of 2022
                                In
                          CS 223 of 2022
                IN THE HIGH COURT AT CALCUTTA
              ORDINARY ORIGINAL CIVIL JURISDICTION
                          ORIGINAL SIDE
                     (COMMERCIAL DIVISION)


                 RAJGARIA TIMBER PRIVATE LIMITED
                               VS.
                        BHOLA NATH SHAW

BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 17th January, 2024.

Ms. Sananda Ganguli, Mr. Shubradip Roy, Ms. Ajeya Choudhury, Advocates for the plaintiff.

Ms. Sutapa Sanyal, Advocate for defendant.

The Court : Hearing concluded.

Let this matter appear on 31st January, 2024 under the heading 'For

Judgment'.

(ARINDAM MUKHERJEE, J.)

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