Tata Capital Financial Services Ltd vs Bablu Das And Anr
2024 Latest Caselaw 393 Cal/2

Citation : 2024 Latest Caselaw 393 Cal/2
Judgement Date : 2 February, 2024

Calcutta High Court

Tata Capital Financial Services Ltd vs Bablu Das And Anr on 2 February, 2024

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

O-210

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                                EC/163/2019
                    TATA CAPITAL FINANCIAL SERVICES LTD.
                                     VS
                            BABLU DAS AND ANR.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 2nd February, 2024.

The Court: Let this matter appear on 12 February, 2024.

In the meantime, the award holder is directed to serve a notice on the

Receiver as well as the judgment debtor who are requested to be present on the

returnable date.

(RAVI KRISHAN KAPUR, J.)

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