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Kotak Mahindra Bank Ltd vs Riwaaz Creation And Ors
2024 Latest Caselaw 386 Cal/2

Citation : 2024 Latest Caselaw 386 Cal/2
Judgement Date : 2 February, 2024

Calcutta High Court

Kotak Mahindra Bank Ltd vs Riwaaz Creation And Ors on 2 February, 2024

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

O-190

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


                                 EC/379/2018
                          KOTAK MAHINDRA BANK LTD
                                     VS
                          RIWAAZ CREATION AND ORS..

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 2nd February, 2024.

Appearance:

Ms. S. Das, Adv.

Mr. Himangsu Bhowsingka, Adv.

...for the decree-holder.

The Court: Affidavit of service filed on behalf of the award holder be kept

with the record.

Let this matter appear in the Monthly List of February, 2024.

In the meantime, the award holder is directed to serve a notice on the

judgment debtor.

(RAVI KRISHAN KAPUR, J.)

sk

 
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