Sujata Jalan vs Smt. Kanak Himatsingka And Ors
2024 Latest Caselaw 2730 Cal/2

Calcutta High Court

Sujata Jalan vs Smt. Kanak Himatsingka And Ors on 28 August, 2024

OD-33
                                    ORDER SHEET

                                  IA No. GA/1/2023
                                          In
                                     CS/83/2022

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                                SUJATA JALAN
                                     VS
                       SMT. KANAK HIMATSINGKA AND ORS


      BEFORE:
      The Hon'ble JUSTICE KRISHNA RAO

Date : August 28, 2024.

Appearance:

Mr. Aniruddha Mitra, Adv.

Mr. Kaushik Banerjee, Adv.

... for the plaintiff

Mr. Anuj Singh, Adv.

Mr. S. Chowdhury, Adv.

...for the defendants

The Court: Mr. Aniruddha Mitra, learned Advocate, is appearing for

the plaintiff.

Mr. Anuj Singh, learned Advocate, is appearing for the defendants.

Plaintiff has filed an application being GA/1/2023 praying for

judgment upon admission.

Defendants have filed affidavit in opposition. Let the same be kept

with the record.

Counsel for the plaintiff prays for a day's time to file affidavit in reply.

Let affidavit in reply be filed within a week after serving copy to the

learned counsel for the defendants.

List the matter on 19th September, 2024.

(KRISHNA RAO, J.)

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