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Shri Jaichandlal Ashok Kumar & Company ... vs Nawab Yossuf And Anr
2024 Latest Caselaw 2668 Cal/2

Citation : 2024 Latest Caselaw 2668 Cal/2
Judgement Date : 21 August, 2024

Calcutta High Court

Shri Jaichandlal Ashok Kumar & Company ... vs Nawab Yossuf And Anr on 21 August, 2024

OD-48

                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE

                         IA NO. GA/4/2023
                                 IN
                            EC/125/2015
                        IN THE MATTER OF :
         SHRI JAICHANDLAL ASHOK KUMAR & COMPANY PVT.LTD.
                                 VS
                      NAWAB YOSSUF AND ANR.



BEFORE:
The Hon'ble JUSTICE BIVAS PATTANAYAK

Date :21st August, 2024.

Appearance:

Mr. SurajitNathMitra, Sr. Adv.

Mr. Rajarshi Dutta, Adv. Mr. Deepak Jain, Adv.

Mr. Sarbajit Mukherjee, Adv. Mr. Abhishek Dutta, Adv.

For decree holder Mr. Debnath Ghosh, Adv. Ms.SanandaGanguli, Adv.

For Abdullah Yusuf Ms.PiyaliSengupta, Adv. Ms. ParomaSengupta, Adv.

For KMC

THE COURT: Heard Mr. Debnath Ghosh, learned Advocate for legal

representative of judgment debtor no.1.

Due to paucity of time, hearing could not be completed.

List this matter on 30thAugust, 2024 at 02.30 P.M.

[BIVAS PATTANAYAK, J.]

pa

 
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