Adair Dutt And Company (India) Private ... vs Ipcress Finance And Securities Private ...
2024 Latest Caselaw 2648 Cal/2

Calcutta High Court

Adair Dutt And Company (India) Private ... vs Ipcress Finance And Securities Private ... on 20 August, 2024

ORDER SHEET

                                                                            OCD-3

                              EC-COM/160/2024
                       IN THE HIGH COURT AT CALCUTTA
                            COMMERCIAL DIVISION
                                ORIGINAL SIDE


                 ADAIR DUTT AND COMPANY (INDIA) PRIVATE LIMITED
                                   VERSUS
                IPCRESS FINANCE AND SECURITIES PRIVATE LIMITED


  BEFORE:
  The Hon'ble JUSTICE BIVAS PATTANAYAK

Date: 20th August, 2024.

Appearance:

Mr. Chayan Gupta, Adv.

Mr. Shouveek Ray, Adv.

Mr. Niket Ojha, Adv.

For the decree-holder.

Mr. Aniruddha Mitra, Adv.

Ms. P. Sah, Adv.

Mr. K.R. Ahmed, Adv.

For the judgment debtor.

The Court :- Mr. Aniruddha Mitra, learned advocate for the judgment

debtor, submits that due to his illness the judgment debtor, Mr. Debashish Bose,

Director of Ipcress Finance & Securities Private Limited, could not come today.

He seeks a last opportunity for examination of the judgment debtor.

List this matter on 27th August, 2024.

Judgment debtor is directed to remain present on this adjourned date.

(BIVAS PATTANAYAK, J.)

snn.