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Sarita Batura vs Navin Shah
2024 Latest Caselaw 2613 Cal/2

Citation : 2024 Latest Caselaw 2613 Cal/2
Judgement Date : 16 August, 2024

Calcutta High Court

Sarita Batura vs Navin Shah on 16 August, 2024

OD-3

                                                              ORDER SHEET



                                  EC/464/2024

                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION



                              IN THE MATTER OF :

                                SARITA BATURA

                                        VS

                                  NAVIN SHAH



BEFORE:

The Hon'ble JUSTICE BIVAS PATTANAYAK

Date: 16th August, 2024.

Appearance:

Mr. Pratik Kumar Bhattacharyya, Adv.

For decree holder

The Court : This matter is appearing under the heading "To Be

Mentioned".

By order dated 18th October, 2023 a warrant of arrest was issued against

the judgment debtor no.1, Navin Shah.

On the prayer of learned advocate for the decree holder, let requisition be

filed in the department within a week from date of this order for issuance of

warrant of arrest.

Let this matter appear in the monthly list of September 2024.

(BIVAS PATTANAYAK, J.)

Sb/

 
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