Messrs. S. N. Engineers And Suppliers vs Messrs. A. J. Forging Private Ltd. & Anr
2024 Latest Caselaw 2584 Cal/2

Calcutta High Court

Messrs. S. N. Engineers And Suppliers vs Messrs. A. J. Forging Private Ltd. & Anr on 12 August, 2024

ORDER SHEET
                                                                            OD-19

                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION

                                 EC/44/2020

                 MESSRS. S. N. ENGINEERS AND SUPPLIERS
                                 VERSUS
                MESSRS. A. J. FORGING PRIVATE LTD. & ANR.




   BEFORE:
   The Hon'ble JUSTICE BIVAS PATTANAYAK

Date: 12th August, 2024.

Appearance:

Mr. Rishad Medora, Adv.

Mr. Meghajit Mukherjee, Adv.

Ms. Sonia Das, Adv.

For the petitioner.

Dr.Madhusudan Saha Ray, Adv.

Mr. Sailesh Mishra, Adv.

For the judgment debtor no.2.

The Court:- Heard Mr. Rishad Medora, learned advocate for the

petitioner, who concludes his argument.

Due to paucity of time, the hearing on behalf of judgment debtor

no.2 could not be concluded.

List this matter on 21st August, 2024.

(BIVAS PATTANAYAK, J.)

snn.