Tradecom Private Limited) And Anr vs Samiran Gain
2024 Latest Caselaw 2510 Cal/2

Calcutta High Court

Tradecom Private Limited) And Anr vs Samiran Gain on 6 August, 2024

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-12 to 14
                              ORDER SHEET

                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE

                           EC/61/2023
                      IA NO: GA-COM/1/2023
     CELICA MOTOCORP PRIVATE LIMITED (FORMERLY KNOWN AS D. J.
               TRADECOM PRIVATE LIMITED) AND ANR.
                                VS
                          SAMIRAN GAIN

                            AP-COM/31/2024
                             SAMIRAN GAIN
                                  VS
                    CELICA MOTOCORP PVT LTD AND ANR

                       CC-COM/3/2024
  CELICA MOTORCORP PRIVATE LIMITED (FORMERLY KNOWN AS D. J.
             TRADECOM PRIVATE LIMITED) AND ANR.
                             VS
                        SAMIRAN GAIN

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date: 6th August, 2024.

Appearance:

Ms. Sayani Das, Advocate ... for decree-holder.

Mr. Suvasish Sengupta, Advocate Mr. Abhrajit Roy Chowdhury, Advocate ... for judgment-debtors.

The Court: On the prayer of the parties, let this matter appear on

19th August 2024.

In the meantime, both the parties and in particular the judgment-

debtors are directed to act in terms of the earlier orders of Court.

(RAVI KRISHAN KAPUR, J.)

nm