Amrita Engineering And Trading Company ... vs Malathi Aiyer
2024 Latest Caselaw 2489 Cal/2

Calcutta High Court

Amrita Engineering And Trading Company ... vs Malathi Aiyer on 2 August, 2024

                                   1


                                                                            OD-5

                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE

                               EC/240/2022
             AMRITA ENGINEERING AND TRADING COMPANY PVT LTD
                                   VS
                              MALATHI AIYER.


BEFORE:
The Hon'ble JUSTICE APURBA SINHA RAY
Date : August 02, 2024.
                                                                   Appearance:
                                                         Ms. Rashmi Ghosh, Adv.
                                                        Ms. Parna Mukherjee, Adv.
                                                           Mr. Altamas Alim Adv.
                                                                For decree-holder.

                                                        Mr. Parashar Baidya, Adv.
                                                        Ms. Subhasree Patel, Adv.
                                                        Mr. Soham Banerjee, Adv.
                                                              For the Respondent.

THE COURT: Learned Counsel for the decree-holder has sought for accommodation. Learned Counsel for the judgment- debtor is also present.

List the matter on 6th August, 2024.

[APURBA SINHA RAY, J.]

dg/