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The South Point Education Society vs Howrah South Point Social Welfare And ...
2024 Latest Caselaw 1298 Cal/2

Citation : 2024 Latest Caselaw 1298 Cal/2
Judgement Date : 9 April, 2024

Calcutta High Court

The South Point Education Society vs Howrah South Point Social Welfare And ... on 9 April, 2024

OCD-26
                              ORDER SHEET

                   IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                             ORIGINAL SIDE
                           [Commercial Division]

                             IA No. GA/1/2023
                                     In
                            CS-COM/549/2024

              THE SOUTH POINT EDUCATION SOCIETY
                             -VS-
       HOWRAH SOUTH POINT SOCIAL WELFARE AND COMMUNITY
          DEVELOPMENT CENTRE (HOWRAH SOUTH POINT)

     BEFORE:
     The Hon'ble JUSTICE KRISHNA RAO

Date: April 9, 2024.

Appearance:

Mr. Rajeev Kr. Jain, Adv.

Ms. Laila Khatun, Adv.

Ms. Sreyasi Chatterjee, Adv.

... for the plaintiff

Mr. Chayan Gupta, Adv.

Mr. Ashutosh Singh, Adv.

... for the defendant

The Court: Mr. Rajeev Kr. Jain, learned counsel, is appearing for

the plaintiff. Mr. Chayan Gupta, learned counsel, is appearing for the

defendant through virtual mode.

Counsel for the plaintiff has argued at length and prayed for time

as the plaintiff intends to rely upon some judgments.

In view of the above, let the matter appear on 22nd April, 2024.

(KRISHNA RAO, J.)

RS

 
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