Prashant Mehra vs Union Of India And Ors
2024 Latest Caselaw 1268 Cal/2

Calcutta High Court

Prashant Mehra vs Union Of India And Ors on 4 April, 2024

Author: Md. Nizamuddin

Bench: Md. Nizamuddin

OD -2

                                  ORDER SHEET
                                 WPO/229/2024
                       IN THE HIGH COURT AT CALCUTTA
                      CONSTITUTIONAL WRIT JURISDICTION
                                ORIGINAL SIDE

                              PRASHANT MEHRA
                                     VS
                           UNION OF INDIA AND ORS

  BEFORE:
  The Hon'ble JUSTICE MD. NIZAMUDDIN
  Date: 4th April, 2024.

                                              Mr. Pranit Bag, Adv.
                                              Mr. Anuj Kr. Mishra, Adv.
                                              Mr. R.R. Modi, Adv.
                                                    ...for the petitioner
                                              Mr. Aryak Dutt, Adv.
                                                    ...for the respondents

The Court: Heard learned advocates appearing for the parties.

Mr. Bag, learned advocate representing the petitioner intends to rely

on a judgment of the Hon'ble Supreme Court in support of his contention

and copy of which has been handed over to Mr. Dutt, learned advocate

representing the respondent, who will consider the same.

List this matter for further consideration on 8th April, 2024.

(MD. NIZAMUDDIN, J.)

TR/