Krishna Traders vs Dutch Bangla Bank Ltd
2024 Latest Caselaw 1236 Cal/2

Calcutta High Court

Krishna Traders vs Dutch Bangla Bank Ltd on 2 April, 2024

Author: Sugato Majumdar

Bench: Sugato Majumdar

OCD-1
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE
                                [Commercial Division]


                                    CS/114/2000

                                KRISHNA TRADERS
                                      VS
                             DUTCH BANGLA BANK LTD.


    BEFORE:
    The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 2nd April, 2024.

Appearance:

Mr. Rupak Ghosh, Adv.

Mr. Subir Banerjee, Adv.

Mr. Ayan Kr. Dutta, Adv.

Mr. Saudull Abedin, Adv.

Ms. Pooja Singh, Adv.

..for plaintiff

Mr. Asim Kr. Dutta, Adv.

Mr. Aniruddha Mahanty, Adv.

Ms. Tina Biswas, Adv.

The Court:- The following corrections may be made in the Judgment

dated 5th February, 2024.

The decree may be drawn up with the cause title 'Krishna Traders versus

Dutch Bangla Bank Limited and Another'.

The Department is directed to take all the necessary steps to comply with

the order dated 22nd February, 2024 to complete the process of conversion to a

commercial suit.

(SUGATO MAJUMDAR, J.)

D.Ghosh AR(CR)