The State Of West Bengal & Anr vs Sri Amarendra Kumar Singh & Anr
2023 Latest Caselaw 6542 Cal

Citation : 2023 Latest Caselaw 6542 Cal
Judgement Date : 26 September, 2023

Calcutta High Court (Appellete Side)

The State Of West Bengal & Anr vs Sri Amarendra Kumar Singh & Anr on 26 September, 2023

DL-16

26.09.2023
Court No.5                WP.ST 97 of 2021
(AD)
                  The State of West Bengal & Anr.
                                Vs.
                 Sri Amarendra Kumar Singh & Anr.



                  Mr. Tapan Kumar Mukherjee
                              Ld. Sr. Advocate & Ld. AGP
                  Mr. Rajat Dutta
                                    ... for the State-petitioners.


                  Mr. Bikash Ranjan Bhattacharyya,
                                                Ld. Sr. Advocate
                  Ms. Santi Das
                  Mr. R. D. Bhowmick
                                    ... for the respondent no.1.

Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)

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