Afjal Ali Sha @ Abjal Shaukat Sha vs State Of West Bengal And Ors
2023 Latest Caselaw 6455 Cal

IN THE HIGH COURT AT CALCUTTA 22-09-2023 Criminal Revisional Jurisdiction Subha CRR 2880 of 2023 Item no. 159 Ct no.34 Afjal Ali Sha @ Abjal Shaukat Sha

-versus-

State of West Bengal and Ors.

Mr. Sourav Chatterjee Mr. Soumya Nag Mr. Aditya Tiwari Ms. Namrata Chatterjee ....for the petitioner.

Mr. Pawan Kumar Gupta ...for the opposite party nos. 4 & 5.

Mr. Gautam Dey Mr. Anup Kumra Roy Mr. Subrata Mukherjee Mr. Ashutosh Singh ...for the O. P. No.3.

Mr. Kaushik Gupta ...Special Public Prosecutor.

Mr. Koushik Gupta, learned Special Public Prosecutor has

submitted a compilation of judgments. Copies of which have been

handed over to the learned advocate for the petitioner as well as the

accused opposite party.

Mr. Pawan Kumar Gupta, learned advocate for the accused

opposite party nos. 2 and 3 intends to argue the case for the

purposes of distinguishing the set of judgements relied upon by Mr.

Koushik Gupta, learned Special Public Prosecutor.

List this revisional application under the same heading on

17th October, 2023. .

All concerned parties are to act in terms of a copy of this

order duly downloaded from the official website of this court.

[Tirthankar Ghosh, J]