Ajit Roy And Others vs The State Of West Bengal And Others
2023 Latest Caselaw 6442 Cal

September 22, 2023
AD 2
Court No.14
SG
                                     WPA 16370 of 2023

                                       Ajit Roy and others
                                             vs.
                             The State of West Bengal and others

                                                                         .

Mr. Srijib Chakraborty ... for the petitioners (through VC) Mr. Jayanta Samanta Mr. Kushal Biswas ... for the State

Mr. Tapash Kumar Bhattacharya Mr. Aviroop Bhattacharya ... for the respondent Nos.5 & 6.

Hearing is concluded and judgment is reserved.

[ Jay Sengupta, J. ]