Ridkaran Sharma & Anr vs Prodip Kumar Jana & Ors
2023 Latest Caselaw 6103 Cal

12.9.2023
     2
Ct. no. 652
   sb
                               SA 85 of 2015


                            Ridkaran Sharma & Anr.
                                      Vs.
                           Prodip Kumar Jana & ors.


                   Mr. Aditya Mondal             ...for the Appellants



                   Due to typographical mistake, in the judgment

              dated 6.9.2023, the representatives of the respondent,

namely, "Mrs. Mantra Jana and others" shall be

deleted and in its place "Mrs. Mamta Jana & others"

shall be inserted and in the last page of the judgment at

paragraph 18, the number of the suit i.e. "Title Suit no.

265 of 1995" shall be deleted and in its place "Title

Suit no. 265 of 1993" shall be inserted. Other portions

of the judgment shall remain unaltered.

Let the correction be incorporated and be made

part of the judgment dated 6.9.2023.

(Ajoy Kumar Mukherjee, J.)