West Bengal vs Indian Oil Corporation Limited & ...
2023 Latest Caselaw 5984 Cal

06.09.2023 Srimanta

CAN/1/2023 in WPA/16805/2023

Indane LPG Distributors Association, West Bengal

-Vs.-

Indian Oil Corporation Limited & Ors.

Mr. Kalyan Bandopadhyay, Sr. Adv., Mr. Niladri Bhattacharjee, Mr. Sirsanya Bandopadhyay, Mr. Soham Bandopadhyay, Ms. Deblina Chattaraj, Mr. Aditya Chaturvedi, Ms. Angana Dutta ...for the petitioner. Mr. Joydip Kar, Sr. Adv., Mr. Amit Kumar Nag, Ms. Sudeshna Majumder, Mr. Partha Banerjee ...for the IOCL.

Hearing is concluded and the judgment is reserved.

(Bibek Chaudhuri, J.)