Srei Equipment Finance Ltd vs The Karur Vysya Bank
2023 Latest Caselaw 2752 Cal/2

OCD-15
                                 ORDER SHEET

                                  AP/636/2023

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              (Commercial Division)


                        SREI EQUIPMENT FINANCE LTD.
                                    VS
                           THE KARUR VYSYA BANK


   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
   Date : 29th September, 2023.
                                                                           Appearance:
                                                         Mr. Swatarup Banerjee, Adv.
                                                              Mr. Sariful Haque, Adv.
                                                          Mr. Biswaroop Ghosh, Adv.
                                                                   ...for the petitioner


        The Court: Learned counsel appearing for the petitioner submits that the

dispute in the present application is entirely covered by a judgment passed by

this Court on 9th August, 2023 in four matters involving identical facts.

        Since the respondent is not represented, list this matter on 4th October,

2023.

The advocate-on-record of the petitioner will communicate this order on

the respondent.

(MOUSHUMI BHATTACHARYA, J.)

sg/R.Bhar