Citation : 2023 Latest Caselaw 2476 Cal/2
Judgement Date : 1 September, 2023
OD-11
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
EC/230/2018
HDB FINANCIAL SERVICES LIMITED
VS
HARENDRAR RAY & ANR
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 1st September, 2023.
Appearance:
Mr. Sayak Ranjan ganguly, Adv.
Ms. Srijani Ghosh, Adv.
The Court: The Department is directed to file a Report in terms of the
order dated 17th September, 2021.
Let this matter appear in the Monthly List of October, 2023.
As a matter of caution, the award-holder is also directed to serve the
judgment-debtors and file an Affidavit of Service on the returnable date.
(RAVI KRISHAN KAPUR, J.)
S.Bag
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