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652 2023 Swapan Kumar Joardar vs 3 Smt. Nandita J. Ghatak & Ors
2023 Latest Caselaw 7243 Cal

Citation : 2023 Latest Caselaw 7243 Cal
Judgement Date : 17 October, 2023

Calcutta High Court (Appellete Side)
652 2023 Swapan Kumar Joardar vs 3 Smt. Nandita J. Ghatak & Ors on 17 October, 2023

Ct.

No.   17.10                         C.O. 1924 of 2019
652   2023                          Swapan Kumar Joardar
                                            -Versus-
 3                                Smt. Nandita J. Ghatak & Ors.
akb




Due to inadvertence, in the 2nd paragraph of page 4 of the order dated 26th September, 2023 the number of the revisional application "C.O. 1924 of 2019" has been wrongly typed as "C.O. 19214 of 2019." instead of "C.O. 1924 of 2019.".

Let the corrections be incorporated and be made part of the order dated 26th September, 2023 and other portion of the said order shall remain unaltered.

Certified copy of the judgment dated 26th September, 2023 if already supplied, be corrected accordingly.

( Ajoy Kumar Mukherjee, J.)

 
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