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Mangal Singh vs Cstc & Ors
2023 Latest Caselaw 7130 Cal

Citation : 2023 Latest Caselaw 7130 Cal
Judgement Date : 13 October, 2023

Calcutta High Court (Appellete Side)
Mangal Singh vs Cstc & Ors on 13 October, 2023
13.10.2023
sayandeep
Sl. No. 07
Ct. No. 12


                               MAT 360 of 2018

                                  Mangal Singh
                                    -Versus-
                                  CSTC & Ors.


             Mr. Manas Kr. Ghosh
             Ms. Susmita Dey(Basu)
                                               .......for the appellant
             Mr. Amal Kr. Sen
             Mr. Sabyasachi Mondal
                                                    ......for the CSTC



                   Heard learned counsel appearing for the appellant

             as well as respondents.

The hearing is concluded.

The matter is reserved for Judgment.

(V.M. Velumani, J.)

(Rai Chattopadhyay, J.)

 
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