Association & Anr vs Santanu Basu & Anr
2023 Latest Caselaw 7124 Cal

13.10.2023.
Court No.13
 Item No. 8
    ap                        CPAN 324 of 2022
                                       In
                            W.P.A. No. 3292 of 2019

                West Bengal State Electricity Board Engineers'
                             Association & Anr.
                                   Versus
                            Santanu Basu & Anr.


                   Mr. Soumya Majumdar,
                   Ms. Sanjukta Dutta.
                                              ...For the petitioners.
                   Mr. Biswaroop Bhattacharya,
                   Mr. Sandip Dasgupta,
                   Mr. Saaqib Siddiqui.
                                     ...For the alleged contemnors.

              1.

Mr. Bhattacharya, learned Counsel appearing on

behalf of the alleged contemnors, has placed a

judgement and order dated 30th August, 2023 passed

in R.V.W. No. 245 of 2022.

2. The judgement and order dated 13th March, 2020 of

this Court of which the contempt is alleged had been

carried to the Division Bench of this Court which has

affirmed the same on 17th September 2021. A Special

Leave Petition against the same has been dismissed. A

review petition has also been rejected by the Hon'ble

Supreme Court of India. Since after filing of the

contempt application, a review was filed before this

Court and subsequently withdrawn.

3. R.V.W. No. 245 of 2022 was subsequently filed

before a Division Bench of this Court. The Division

Bench in its judgement dated 30 th August, 2023 has

clarified its judgment dated 17th September, 2021.

4. In that view of the matter, this Court is of the view

that since this contempt application should be heard

by the Division Bench of this Court in view of the

clarification dated 30th August, 2023.

5. Let this matter be placed before the Hon'ble Chief

Justice for appropriate orders.

6. All parties are directed to act on a server copy of

this order duly downloaded from the official website of

this Court.

(Rajasekhar Mantha, J.)