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Chief Executive Officer And Anr vs Krishnaprasad Ghosh & Ors
2023 Latest Caselaw 6845 Cal

Citation : 2023 Latest Caselaw 6845 Cal
Judgement Date : 6 October, 2023

Calcutta High Court (Appellete Side)
Chief Executive Officer And Anr vs Krishnaprasad Ghosh & Ors on 6 October, 2023
DL-28 wt29

06.10.2023
Court No.5
(AD)                            MAT 569 of 2023
                                       With
                              IA No.: CAN 2 of 2023

              Burdwan Development Authority, represented by the
                       Chief Executive Officer and Anr.
                                     Vs.
                        Krishnaprasad Ghosh & Ors.

                                       with
                                MAT 377 of 2023
                                       With
                              IA No.: CAN 1 of 2023

                          Krishna Prasad Ghosh & Ors.
                                       Vs.
                         The State of West Bengal & Ors.



                        Mr. Tapas Kumar Dey
                        Mr. Sourav Chatterjee

                                          ... for the appellants in MAT
                                          569 of 2023 and respondent

nos. 5 & 6 in MAT 377 of 2023.

Mr. Uttiya Ray Mr. Arnab Mandal ... ... for the appellants in MAT 377 of 2023 and respondent nos.1 to 4 in MAT 569 of 2023.

Mr. Riahad Meboob Mr. Meghajit Mukherjee

... for the Poddar Projects Limited.

The matters are taken up for consideration

subsequent to the order dated September 29, 2023.

On September 29, 2023, we were invited, in fact, at

the behest of the Burdwan Development Authority (BDA) to

pass necessary directions to facilitate execution of title

deeds.

We are informed that, BDA authorities are yet to

execute the title deeds. We are also informed that,

pursuant to our order dated September 29, 2023,

consequent upon BDA agreeing to execute the title deeds

and consequent upon our direction for encashment of the

fixed deposits, the Registrar General encashed the fixed

deposits and prepared demand drafts in favour of the

vendors.

Today, we are informed that BDA applied for review of

the judgment and order dated July 24, 2023 and that, the

review application is scheduled to appear in the list of

October 9, 2023.

In such circumstances, list the appeals on October 9,

2023.

Affidavits, called for, filed in Court by BDA as also

Poddar Projects Ltd. be taken on record.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)

 
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