Rahima Khatun @ Bibi vs State Of West Bengal & Ors
2023 Latest Caselaw 6798 Cal

   15
05.10.2023
   S.D.
                                    W.P.A. 23070 of 2023

                                Rahima Khatun @ Bibi
                                          Vs.
                              State of West Bengal & Ors.

                    Ms. Santi Das
                                             ..For the Petitioner

                    Mr. Rezaul Hossain
                                               ...For the State


                    Ms. Das, learned counsel appearing on behalf of the

             petitioner submits that the petitioner participated in the

             recruitment process for engagement as an ASHA Karmee at

             Gram    Panchayat      -   Mahalandi   -   II,   Sub-Centre   -

             Udaychandpur, District - Murshidabad. The petitioner was

             issued letter of appointment on February 11, 2008.        The

             petitioner was not allowed to participate in the training.

             Despite letter of appointment, the petitioner was not

             engaged for performing her duties.

                    A civil suit was filed before the Civil Judge (Junior

             Division), 2nd Court, Kandi. The said civil suit was finally

             decreed by an ex-parte judgment and order passed on May

             18, 2023.

                    She submits that despite the said decree, the

             respondent authorities did not provide employment to the

petitioner/plaintiff in the suit, within 15 days as directed by

the said decree.

Mr. Hossain, learned counsel appearing on behalf of

the State respondents prays for time to file a Report-on-

Affidavit, bringing on record the necessary facts.

Let such Report-on-Affidavit be filed by November

24, 2023.

Exception thereto, if any, be filed by December 1,

2023.

Let the matter come up for further consideration

under the same heading "Motion" on December 4, 2023.

All parties shall act on the server copy of this order

duly downloaded from the official website of this Court.

(Lapita Banerji, J.)