Ashoke Kumar Mondal vs Bangiyo Gramin Bikash Bank & Ors
2023 Latest Caselaw 6794 Cal

Citation : 2023 Latest Caselaw 6794 Cal
Judgement Date : 5 October, 2023

Calcutta High Court (Appellete Side)

Ashoke Kumar Mondal vs Bangiyo Gramin Bikash Bank & Ors on 5 October, 2023

05.10.2023
sayandeep
Sl. No. 02
Ct. No. 12


                                MAT 824 of 2013

                               Ashoke Kumar Mondal
                                      -Versus-
                           Bangiyo Gramin Bikash Bank & Ors.


             Mr. Indranath Mitra
             Mr. Neil Basu
             Mr. Sankha Biswas
                                                 .......for the appellant
             Mr. Baidurya Ghosal
                               .....for the respondent No. 1/ Bank

Heard learned counsel appearing for the

appellant as well as respondents.

The hearing is concluded.

The matter is reserved for Judgment.

(V.M. Velumani, J.)

(Rai Chattopadhyay, J.)

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