Citation : 2023 Latest Caselaw 6681 Cal
Judgement Date : 3 October, 2023
03.10.2023
AN/Ct. No.25 WPA 10005 of 2019
Rakesh Puranik & ors.
versus Coal India Limited & ors.
Mr. Anindya Kumar Mitra, ld. Sr. Adv. Mr. Jaydip Kar, ld. Sr. Adv. Mr. Saikat Banerjee Mr. Debdeep Sinha Mr. Karan Prasad ... for the petitioners
Mr. Arunava Ghosh, ld. Sr. Adv. Mr. Pushpal Chakraborty Mr. Pradipta Bose Mr. Nilankan Banerjee ... for the C.I.L.
Heard Mr. Ghosh, learned counsel appearing for the
Coal India Limited and Mr. Mitra, learned senior counsel,
Mr. Kar, learned senior counsel assisted by Mr. Banerjee,
learned counsel representing the petitioners at length.
Mr. Mitra concludes his reply argument.
Hearing is concluded. Judgment stands reserved.
(Hiranmay Bhattacharyya, J.)
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