Citation : 2023 Latest Caselaw 3070 Cal/2
Judgement Date : 18 October, 2023
OCD-16
ORDER SHEET
AP/756/2023
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
(Commercial Division)
SYNERGY ISPAT PVT. LTD.
VS
ORISSA MANGANESE AND MINERALS LTD.
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 18th October, 2023.
Appearance:
Mr. S.N. Mookherjee, Sr. Adv.
Mr. Paritosh Sinha, Adv.
Mr. Amitava Mitra, Adv.
Ms. Antara Chowdhury, Adv.
Mr. Naman Chowdhury, Adv.
...for the petitioner
Mr. S.E. Huda, Adv.
...for the respondent
The Court: Learned counsel appearing for the respondent places a
judgment passed by a Division Bench of this Court on 16th May, 2014 which
records my name as counsel appearing for one of the parties.
AP/756/2023 is accordingly released from my list.
(MOUSHUMI BHATTACHARYA, J.) T.O.
A.R.(C.R.)
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