Marine Craft Engineers Private ... vs Garden Reach Shipbuilders And ...
2023 Latest Caselaw 3036 Cal/2

OD-9
                                 ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                IA NO. GA/2/2023
                                 In AP/831/2018

                 MARINE CRAFT ENGINEERS PRIVATE LIMITED
                                   Vs
             GARDEN REACH SHIPBUILDERS AND ENGINEERS LIMITED


   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
   Date : 17th October, 2023.
                                                                            Appearance:
                                                                  Mr. S.E. Huda, Adv.
                                                            Mr. Arjun Mukherjee, Adv.
                                                                Ms. A. Guha Roy, Adv.
                                                            Mr. Abhijit Guha Roy, Adv.
                                                                    ...for the petitioner

                                                         Mr. Siddhartha Banerjee, Adv.
                                                                     Mr. B.K. Sen, Adv.
                                                                  ...for the respondent

The Court:- Learned counsel appearing for the respondent does not have

the exact date when the judgment passed by this Court was challenged. The

judgment is dated 5th April, 2023 and it is clear that at least the application for

stay of the judgment was filed on 12th October, 2023. Hence, the respondent

cannot seek any indulgence of this Court in terms of the judgment.

List this matter on 18th October, 2023.

The affidavit of service is kept on record.

(MOUSHUMI BHATTACHARYA, J.)

T.O.

A.R.(C.R.)