Anirudh Chamria (Dec) vs Unknown
2023 Latest Caselaw 2928 Cal/2

OD-6 to 12

                           ORDER SHEET
                 IN THE HIGH COURT AT CALCUTTA
                Testamentary and Intestate Jurisdiction
                          ORIGINAL SIDE

                          IA NO. GA/6/2022
                           In PLA/88/2021

             IN THE GOODS OF : ANIRUDH CHAMRIA (DEC)

                          IA NO. GA/1/2021
                           In PLA/88/2021

             IN THE GOODS OF : ANIRUDH CHAMRIA (DEC)

                          IA NO. GA/3/2021
                           In PLA/88/2021

             IN THE GOODS OF : ANIRUDH CHAMRIA (DEC)

                          IA NO. GA/4/2022
                           In PLA/88/2021

             IN THE GOODS OF : ANIRUDH CHAMRIA (DEC)

                          IA NO. GA/5/2022
                           In PLA/88/2021

             IN THE GOODS OF : ANIRUDH CHAMRIA (DEC)

                          IA NO. GA/7/2023
                           In PLA/88/2021

             IN THE GOODS OF : ANIRUDH CHAMRIA (DEC)

                          IA NO. GA/8/2023
                           In PLA/88/2021

             IN THE GOODS OF : ANIRUDH CHAMRIA (DEC)


  BEFORE:
  The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
  Date : 11th October, 2023.
                                                                 Appearance:
                                                Mr. Ratnanko Banerjee, Sr. Adv.
                                         2


                                                     Mr. Sarvapriya Mukherjee, Adv.
                                                            Mr. Rohit Banerjee, Adv.
                                                                  ...for the petitioner

                                                               Mr. Rishad Medora, Adv.
                                                                Mr. Dipankar Das, Adv.
                                                   ...for the Caveator (Neeraj Khanna)

                                                          Mr. Saptarshi Biswas, Adv.
                                                                 ...for the respondent

The Court:- Since the Court will pronounce judgment on the contempt

proceedings initiated by the petitioner on 16th October, 2023, let this matter

stand over till 17th October, 2023.

List these matters on 17th October, 2023.

(MOUSHUMI BHATTACHARYA, J.)

T.O.

A.R.(C.R.)