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Indusind Bank Ltd vs Saikat Ghosh & Anr
2023 Latest Caselaw 2916 Cal/2

Citation : 2023 Latest Caselaw 2916 Cal/2
Judgement Date : 11 October, 2023

Calcutta High Court
Indusind Bank Ltd vs Saikat Ghosh & Anr on 11 October, 2023
O - 93

                                ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Jurisdiction
                                ORIGINAL SIDE

                                  EC/95/2017

                             INDUSIND BANK LTD.
                                     VS
                             SAIKAT GHOSH & ANR


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 11th October, 2023.

Appearance:

Mr. Prabhat Kr. Srivastawa, Adv.

Ms. A. Singh, Adv.

The Court : None appears on behalf of the judgment-debtors nor is

any accommodation prayed for on their behalf.

As a last chance, let this matter appear in the Monthly List of

December, 2023.

In the meantime, the award-holder is directed to serve a notice on the

judgment-debtors as well as the Advocates appearing on their behalf and file

an Affidavit of Service on the returnable date.

(RAVI KRISHAN KAPUR, J.)

S. Bag

 
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