Shafiul Haque And Amp Ors vs Mohammad Sajid
2023 Latest Caselaw 2909 Cal/2

O - 70
                                ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Jurisdiction
                                ORIGINAL SIDE

                               EC/293/2015
             IA NO: GA/1/2015(Old No:GA/1555/2015), GA/7/2021

                         SHAFIUL HAQUE AND amp ORS
                                    VS
                              MOHAMMAD SAJID

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 11th October, 2023. Appearance:

Mr. Ratul Das, Adv.

Mr. Arif Ali, Adv. Ms. S. Chaudhuri, Adv.

The Court :

GA/7/2021

The matter is taken up in the second call.

The decree-holder is represented and submits that in view of the

subsequent events which have transpired after the filing of this execution

proceeding, GA/7/2021 has become infructuous.

The judgment-debtor is represented and does not object to such

prayer.

In such circumstances, GA/7/2021 stands dismissed as infructuous.

Interim orders, if any, stand vacated.

EC/293/2015 alongwith all interlocutory applications are directed to

appear in the Monthly List of December, 2023.

(RAVI KRISHAN KAPUR, J.)

S. Bag