Indusind Bank Limited vs Sri Tapas Adhikary
2023 Latest Caselaw 2868 Cal/2

O-1
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE


                                   EC/100/2017

                            INDUSIND BANK LIMITED
                                      VS
                              SRI TAPAS ADHIKARY




      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9th October, 2023.

Appearance:

Mr. Avishek Guha, Adv.

Mrs. Debarati Das, Adv.

...for award holder

The Court : It is submitted on behalf of the award holder that they do not

want to proceed any further with this application. The judgment debtor

remains unrepresented.

In such circumstances, EC/100/2017 stands dismissed as withdrawn.

Interim orders, if any, stand vacated.

(RAVI KRISHAN KAPUR, J.)

SK.