Pankaj Kumar Goel vs Ajay Jaiswal
2023 Latest Caselaw 2802 Cal/2

OD- 6
                      IN THE HIGH COURT AT CALCUTTA
                      SPECIAL JURISDICTION [CONTEMPT]
                                ORIGINAL SIDE



                                  EC/363/2018
                                IA NO: GA/1/2023

                              PANKAJ KUMAR GOEL
                                      VS
                                 AJAY JAISWAL


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 4th October, 2023.

Appearance:

Mr. Arnab Chakraborty, Adv.

Ms. P. Bhawmick, Adv.

Mr. S. Chakraborty, Adv.

Mr. Chayan Gupta, Adv.

Mr. Niladri Banerjee, Adv.

Mr. Deepankar Thakur, Adv.

The Court : It is submitted by both the parties that the matter ought to

appear under the heading 'For Examination of Judgment Debtor'. The judgment

debtor is directed to be present on 17 October, 2023. In default of appearance

appropriate orders for warrant of arrest would be passed on the returnable date.

Let this matter appear under the heading 'For Examination of Judgment

Debtor'.

(RAVI KRISHAN KAPUR, J.) SK.