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Kabari Pvt. Ltd vs Shrimati Ila Basu
2023 Latest Caselaw 2792 Cal/2

Citation : 2023 Latest Caselaw 2792 Cal/2
Judgement Date : 4 October, 2023

Calcutta High Court
Kabari Pvt. Ltd vs Shrimati Ila Basu on 4 October, 2023
OD 1


                          IN THE HIGH COURT AT CALCUTTA
                    EXTRA ORDINARY ORIGINAL CIVIL JURISDICTION
                                   ORIGINAL SIDE


                            EOS/18/1991
IA NO: GA/4/1999(Old No:GA/4002/1999), TA/7/2007(Old No:TA/421/2007),
 GA/12/2011(Old No:GA/2315/2011), GA/15/2011(Old No:GA/2464/2011),
                  GA/22/2018(Old No:GA/1040/2018)


                                     KABARI PVT. LTD.
                                           VS
                                    SHRIMATI ILA BASU

    BEFORE:
    The Hon'ble JUSTICE SUGATO MAJUMDAR

Date :4th October, 2023.

APPEARANCE:

Mr. Pintu Ghosh,Adv.

...for judgment-debtor/defendant.

Mr. R.N.Jhunjhunwala,Adv.

The Court: Learned Counsel for the defendant prays for time.

Let the matter appear in the list on the date fixed, namely on 9 th October,

2023.

The learned Registrar, Original Side shall submit a report of the Special

Referee on that date in a sealed envelope.

(SUGATO MAJUMDAR, J.)

s.chandra

 
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