Candor Gurgaon Two Developers And ... vs Srei Infrastructure Finance Ltd
2023 Latest Caselaw 2791 Cal/2

OD 1 to 3
                         ORDER SHEET
                IN THE HIGH COURT AT CALCUTTA
              ORDINARY ORIGINAL CIVIL JURISDICTION
                         ORIGINAL SIDE


                           EC/429/2019
               IA NO: GA/1/2020(Old No:GA/277/2020),
                            GA/2/2023

      CANDOR GURGAON TWO DEVELOPERS AND PROJECTS PVT LTD
                               VS
                SREI INFRASTRUCTURE FINANCE LTD


                           EC/459/2019
               IA NO: GA/1/2020(Old No:GA/278/2020)

      CANDOR GURGAON TWO DEVELOPERS AND PROJECTS PVT LTD
                               VS
                SREI INFRASTRUCTURE FINANCE LTD


                           EC/460/2019
               IA NO: GA/1/2020(Old No:GA/279/2020)

      CANDOR GURGAON TWO DEVELOPERS AND PROJECTS PVT LTD
                               VS
                SREI INFRASTRUCTURE FINANCE LTD



  BEFORE:
  The Hon'ble JUSTICE SIDDHARTHA ROY CHOWDHURY

Date: 4th October, 2023.

Appearance:

Mr. Ranjan Bachawat, Sr. Adv.

Mr. Akash Bajaj, Adv.

Mr. Shubhrojyoti Mookherjee, Adv.

Ms. Shreya Singh, Adv.

. . .for the award-holder.

Mr. Jishnu Saha, Sr. Adv. Mr. Swatarup Banerjee, Adv. Mr. Aditya Kanodia, Adv. Ms. Suparna Sardar, Adv. . . .for the judgment debtor.

Mr. Om Narayan Rai, Adv.

Mr. Rajdeep Mantha, Adv. . . .for the Union Bank of India & Indian Bank.

The Court: Affidavit filed by the award-holder is taken on record.

2. Heard Mr. Om Narayan Rai, learned counsel representing the

banks.

3. Heard Mr. Ranjan Bachawat, Sr. Advocate representing the

award-holder.

4. Let the matter be listed on 13th October, 2023 at 10.30 a.m.

(SIDDHARTHA ROY CHOWDHURY, J.)

sp/