Npr Finance Limited vs Sanjay Khemani
2023 Latest Caselaw 2765 Cal/2

OD-28 to 29
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE


                                  EC/1071/2015
                      IA NO: GA/1/2016(Old No:GA/3661/2016)

                               NPR FINANCE LIMITED
                                       VS
                                 SANJAY KHEMANI

                                  EC/1072/2015
                         RANI LEASING & FINANCE LIMITED
                                       VS
                                SANJAY KHEMANI

    BEFORE:
    The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 3rd October, 2023.

Appearance:

Mr. Reetobroto Mitra, Adv.

Ms. Radhika Singh, Adv.

Ms. Nandini Mitra, Adv.

...for the decree-holder.

Mr. Utpal Bose, Sr. Adv.

...for the judgment-debtor.

The Court: At the instance of the parties, let this matter appear on 17

October, 2023. An adjournment is sought for on behalf of the judgment-debtor.

The judgment-debtor is present and submits that he intends to take steps to

settle the matter.

Liberty is also granted to the decree-holder to file an appropriate

application in accordance with law if so advised.

The judgment-debtor is directed to be personally present on the returnable

date.

(RAVI KRISHAN KAPUR, J.)

s.pal