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M/S. Rana Chairs vs Director General (Town Planning)
2023 Latest Caselaw 3202 Cal/2

Citation : 2023 Latest Caselaw 3202 Cal/2
Judgement Date : 24 November, 2023

Calcutta High Court

M/S. Rana Chairs vs Director General (Town Planning) on 24 November, 2023

OD-2 & wt3
                           ORDER SHEET

                 IN THE HIGH COURT AT CALCUTTA
                  Ordinary Original Civil Jurisdiction
                           ORIGINAL SIDE

                             EC/5/2017

                     M/S. RANA CHAIRS
                           -VS-
      DIRECTOR GENERAL (TOWN PLANNING), K.M.C. AND ORS.

                                  &

                             EC/55/2017

                     M/S. RANA CHAIRS
                           -VS-
      DIRECTOR GENERAL (TOWN PLANNING), K.M.C. AND ORS.


  BEFORE:
  The Hon'ble JUSTICE APURBA SINHA RAY

Date : November 24, 2023.

Appearance:

Mr. Rupak Ghosh, Adv.

Mr. Chanchal Kumar Dutta, Adv.

Ms. Krishna Mullick, Adv. ...for the Decree-holder

Mr. Altamash Alim, Adv.

Mr. Arijit Dey, Adv.

...for the Judgment-debtor

The Court: Learned counsel for the Judgment-Debtor seeks for an

accommodation.

Learned counsel for the Decree-Holder raises objection.

List the matter on December 5, 2023.

(APURBA SINHA RAY, J.)

sp3

 
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