Kotak Mahindra Bank Limited vs Suraj Singh Kalikotay And Ors
2023 Latest Caselaw 3118 Cal/2

O-243

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                                EC/175/2013
                        KOTAK MAHINDRA BANK LIMITED
                                     VS
                       SURAJ SINGH KALIKOTAY AND ORS.

    BEFORE:
    The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 16th November, 2023.

Appearance:

Ms. S. Das, Adv.

Mr. Rohan Kumar Thakur, Adv.

...for the decree-holder.

The Court: At the instance of the decree-holder, let this matter appear in

the Monthly List of January, 2024.

In the meantime, the decree-holder is directed to take necessary steps to

effect service on the judgment-debtors.

(RAVI KRISHAN KAPUR, J.)

s.pal