M/S. Capital First Limited vs M/S. Genext Biotech & Ors
2023 Latest Caselaw 3100 Cal/2

O-308


                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                  EC/586/2018

                         M/S. CAPITAL FIRST LIMITED
                                     VS
                         M/S. GENEXT BIOTECH & ORS


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 16th November, 2023.

The Court: It is submitted on behalf of the award holder that despite

earlier orders of Court, the judgment debtors have not been produced till date.

In such circumstances, the time to execute the warrant of arrest issued

against the judgment debtor no. 2 stands extended till 31 December, 2023.

Let this matter appear in the Monthly List of January, 2024.

The concerned police authorities are directed to ensure the production of

the judgment debtor no. 2 on or before the returnable date.

(RAVI KRISHAN KAPUR, J.)

SK.