Anita Tosniwal vs The Reserve Bank Of India & Others
2023 Latest Caselaw 3565 Cal

18.05.2023
 rpan/08-09


                             FMA 1017 of 2021
                                      +
                             IA No.: CAN 1 of 2022
                               Anita Tosniwal
                                 - Versus -
                      The Reserve Bank of India & Others
                                     AND
                              FMA 1034 of 2021
                                      +
                             IA No.: CAN 1 of 2022
                           Yadav Prasad Tosniwal
                                 - Versus -
                      The Reserve Bank of India & Others


                           Mr. Abhrorosh Majumdar,
                           Mr. Nilotpal Chatterjee,
                           Mr. Sourabh Sengupta
                                              ... for the Appellants
                                             [in both the matters].
                           Mr. Soumya Roy,
                           Mr. Sontosh Mahato,
                           Ms. Benazir Kazi
                                    ... for the SBI/Respondent no.2

[in both the matters].

Mr. Gautam Chakraborty ... for the Central Bank of India /Respondent nos.3-6 [in both the matters].

The learned advocates appearing for the

respective parties have concluded their arguments.

Judgment reserved.

(Partha Sarathi Chatterjee, J.)(Tapabrata Chakraborty, J.)