Suvayan vs The State Of West Bengal & Anr
2023 Latest Caselaw 3439 Cal

                                       CRR 15 of 2015
16.05.2023

Sl. 11 Court No.35 Smt. Jhuma Ghosh & Anr.

suvayan Vs. The State of West Bengal & Anr.

Mr. S. S. Roy Mr. D. K. Samanta Mr. B. P. Samanta ... for the petitioners.

Mr. Ranabir Roy Chowdhury ...for the State.

Mr. Gopal Ch. Das Mr. Goutam Dinda Mr. Anindya Sundar Chatterjee ...for the K. M.C.

Mr. S. S. Roy, learned Senior Advocate for the petitioners and

Mr. Ranabir Roy Chowdhury, learned Advocatefor the State and

Mr. Gopal Chandra Das, learned Advocate for the K.M.C. are

present.

Argument and reply on behalf of the petitioner is completed.

Let this matter be reserved for judgment.

(Rai Chattopadhyay, J.)