Pramila Bera (Maiti) vs The State Of West Bengal & Ors
2023 Latest Caselaw 3317 Cal

10.05.2023
Item No. 4
Ct. No. 7
PG

                            W.P.A. 21946 of 2014
                                    With
                I.A. No. 2 of 2017 (Old CAN 11726 of 2017)
                                        r



                          Pramila Bera (Maiti)
                                   Vs.
                     The State of West Bengal & Ors.



             Mr. Debabrata Roy
             Mr. Manojit Pal
             Ms. Sarbani Mukhopadhyay
             Mr. Soumik Mondal
                             ........for the petitioner

             Mr. Sk. Md.Galib
             Mr. K.M. Hossain............for the State

             Mr. Anil Kr. Chattopadhyay
             Mr. Dinesh Pani..........for the respondents 7 to 13

(added respondents)

Heard the learned advocates for the parties.

Hearing concluded; judgment stands

reserved.

(Hiranmay Bhattacharyya, J.)