Smt. Sutapa Mukherjee vs Ar Sri Dipak Mukherjee
2023 Latest Caselaw 3101 Cal

33      01.5.2023                       FAT 196 of 2019
Ct-08
                                                 with
                                         I.A No. CAN 4 of 2023

                                        Smt. Sutapa Mukherjee
                                                 Vs.
ar                                       Sri Dipak Mukherjee


                        Mr. Amitava Mukherjee
                        Ms. Arpita Saha
                        Ms. Ankita Ghosh
                                    ... For the Appellant

                        Ms. Riya Banerjee
                                   ... For the Respondent

The parties are directed to file affidavit of disclosure of assets and liabilities in the form as mentioned in Enclosure-I of the judgment of the Hon'bel Supreme Court in Rajnesh Vs. Neha reported at (2021)2 SCC 324 by 7th June 2023 upon prior service to each other. The matter shall appear in the combined monthly list of July 2023.

(Uday Kumar, J.) (Soumen Sen, J.)