M/S. Blue Heavens Agro Industries ... vs The Calcutta Stock Exchange ...
2023 Latest Caselaw 1239 Cal/2

OD-1
                                  EC/129/2007

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE


        M/S. BLUE HEAVENS AGRO INDUSTRIES PUBLIC LIMITED CO.
                              Versus
           THE CALCUTTA STOCK EXCHANGE ASSOCIATION LTD.


  BEFORE:
  The Hon'ble JUSTICE BIVAS PATTANAYAK

Date : May 19, 2023.

Appearance:

Ms. Aishwarya Rajyashree, Adv.

...for the decree-holder

Ms. Maitree Roy, Adv.

...for the judgment-debtor

The Court: Ms. Maitree Roy, learned advocate for the judgment-debtor,

submits that for getting the certified copies of the proceedings before the Sub-

Judge-XV, Patna, the judgment-debtor requires some time. She seeks

accommodation on such ground.

Ms. Aishwarya Rajyashree, learned advocate for the decree-holder, also

seeks accommodation to take appropriate instruction from her client.

In view of the submissions advanced as above, the matter stands

adjourned till 16th June, 2023.

(BIVAS PATTANAYAK, J.)

kc.