Kabari Pvt Ltd vs Shrimati Ila Basu & Ors
2023 Latest Caselaw 1217 Cal/2

OD-3

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                                  EC/517/2014
                              KABARI PVT LTD
                                     VS
                          SHRIMATI ILA BASU & ORS.

BEFORE :
THE HON'BLE JUSTICE BIBHAS RANJAN DE

Date : 18th May, 2023.

Appearance:

Mr. R.N. Jhunjhunwala, Adv.

Mr. Altamash Alim, Adv.

...for the decree-holder.

Mr. Aditya Garodia, Adv.

Ms. R. Singhee, Adv.

Mr. Pintu Ghosh, Adv.

Mr. U. Garodia, Adv.

...for the judgment-debtors.

The Court : Both the learned Advocates appearing on behalf of the

parties are present.

Liberty is given to the learned Advocate appearing on behalf of the

judgment-debtors to file supplementary affidavit within two weeks after

summer vacation; reply thereto, if any, be filed two weeks thereafter.

Let the matter appear on 13th July, 2023.

(BIBHAS RANJAN DE, J.)

s.pal