Keventer Agro Limited vs Amit Kumar Dhara
2023 Latest Caselaw 1201 Cal/2

OD-1
                                  ORDER SHEET

                                   EC/63/2013
                                      WITH
                                   CS/207/2012

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                            KEVENTER AGRO LIMITED
                                     VS
                              AMIT KUMAR DHARA


   BEFORE:
   The Hon'ble JUSTICE BIVAS PATTANAYAK

Date : 17th May, 2023

Appearance:

Mr. Anirban Banerjee, Adv.

...for the judgment-debtor

The Court: None appears on behalf of the decree-holder.

Judgment-debtor, Mr. Amit Kumar Dhara is present in Court.

For ends of justice, the matter stands adjourned.

Let the matter appear on 7th July, 2023.

Judgment-debtor is directed to furnish documents in terms of order

dated 21st April, 2023. He is also directed to remain present on the date fixed

for examination.

(BIVAS PATTANAYAK, J.)

R.Bhar